Section 12(1) in The Inland Vessels (Grant of Certificate of Competency to Masters and Serangs of Inland Vessels) (Orissa) Rules, 1984

[Cites 0, Cited by 0] [Section 12] [Entire Act]

(1)Every candidate shall pay the following examination fees for appearing at the examination as required under Sub-rule (2) of Rule 6 :

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