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Himachal Pradesh High Court

Shri Joginder Pal vs . Baba Balak Nath Temple Trust And Others on 10 May, 2023

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

Shri Joginder Pal Vs. Baba Balak Nath Temple Trust and others CWP NO. 1582 of 2021 .

10.05.2023 Present: M/s Rahul Thakur and Parav Sharma, Advocates, for the petitioner.

Mr. Sanket Sankhyan, Advocate, vice Mr. Avneesh Bhardwaj, Advocate, for the respondents.

Learned counsel for the petitioner submits that certain application stands filed by the petitioner. Registry is directed to place the same on record, if in order. List for consideration on 29th May, 2023.

(Ajay Mohan Goel) Judge May 10, 2023 (bhupender) ::: Downloaded on - 11/05/2023 20:38:01 :::CIS