Madhya Pradesh High Court
Santosh Gupta vs The State Of Madhya Pradesh on 4 March, 2024
Author: Vishal Dhagat
Bench: Vishal Dhagat
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 8042 of 2024 (SURESH PAL Vs THE STATE OF MADHYA PRADESH) MCRC/08041/2024 Dated : 04-03-2024 Parties through their counsel.
Learned Govt. Advocate prays for short time to call for updated case diary.
Prayer is allowed. List the matter in the next week.
(VISHAL DHAGAT) JUDGE mms Signature Not Verified Signed by: MONSI MANNAKUNNIL SIMON Signing time: 05-03-2024 15:10:50