Gujarat High Court
Adarsh vs Agarwal on 11 November, 2011
Author: Akil Kureshi
Bench: Akil Kureshi
Gujarat High Court Case Information System
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MCA/2573/2011 1/ 1 ORDER
IN
THE HIGH COURT OF GUJARAT AT AHMEDABAD
MISC.CIVIL
APPLICATION - FOR DIRECTION No. 2573 of 2011
In
SPECIAL
CIVIL APPLICATION No. 2621 of 2009
=========================================================
ADARSH
FOUNDATION THRO ITS MANAGING TRUSTEE - Applicant(s)
Versus
AGARWAL
BHAVNA SURESH & 85 - Opponent(s)
=========================================================
Appearance
:
MRPAJADEJA
for
Applicant(s) : 1,
DELETED for Opponent(s) : 1 - 71.
- for
Opponent(s) : 0.0.0, 0.0.0, 0.0.0, 0.0.0, 0.0.0, 0.0.0, 0.0.0, 0.0.0,
0.0.0, 0.0.0, 0.0.0, 0.0.0, 0.0.0, 0.0.0,0.0.0
=========================================================
CORAM
:
HONOURABLE
MR.JUSTICE AKIL KURESHI
and
HONOURABLE
MS JUSTICE SONIA GOKANI
Date
: 11/11/2011
ORAL
ORDER
(Per : HONOURABLE MR.JUSTICE AKIL KURESHI) Issue fresh notice returnable on 25th November 2011. Direct service is permitted. It is clarified that direct service to respondent Nos.72 and 75 may be affected by speed post by the petitioners.
(Akil Kureshi J.) (Ms.Sonia Gokani, J.) (vjn) Top