Central Administrative Tribunal - Delhi
Shri Satish Kumar Singh vs Union Public Service Commission on 27 July, 2015
Central Administrative Tribunal
Principal Bench, New Delhi
OA No.1985/2015
This the 27th day of July, 2015
Honble Mr. Ashok Kumar, Member (A)
Honble Mr. Raj Vir Sharma, Member (J)
Shri Satish Kumar Singh
Aged about 46 tears
S/o Shri Jagannath Singh
Superintendent (Legal)
Ministry of Law and Justice
Department of Legal Affairs
Govt. of India
Resident of: 1/125, Vasundhara
District Ghaziabad (U.P.) ... Applicant.
(By Advocate: Mr. Satish Kumar )
Versus
1. Union Public Service Commission
Through its Secretary
Dholpur House, Shahjahan Road
New Delhi
2. Secretary
Department of Legal Affairs
Ministry of Law and Justice
4th Floor, Shastri Bhawan
New Delhi -1 ..Respondents
(By Advocate: Shri Ravinder Aggarwal
Shri Hanu Bhakar )
ORDER (ORAL)
By Honble Mr. Ashok Kumar, Member (A) Mr. Satish Kumar, learned Counsel for the applicant, on instructions submits that this matter has become in-fructuous since the applicant has not been selected and, hence, prays for withdrawal of the OA.
2. OA is dismissed as withdrawn, accordingly.
(Raj Vir Sharma) (Ashok Kumar) Member (J) Member (A) /sarita /