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Central Administrative Tribunal - Delhi

Shri Satish Kumar Singh vs Union Public Service Commission on 27 July, 2015

      

  

   

 Central Administrative Tribunal
Principal Bench, New Delhi

OA No.1985/2015

This the 27th day of July, 2015

Honble Mr. Ashok Kumar, Member (A)
Honble Mr. Raj Vir Sharma, Member (J)

Shri Satish Kumar Singh
Aged about 46 tears
S/o Shri Jagannath Singh
Superintendent (Legal)
Ministry of Law and Justice
Department of Legal Affairs
Govt. of India
Resident of: 1/125, Vasundhara
District  Ghaziabad (U.P.)						... Applicant.

(By Advocate:      Mr. Satish Kumar    )

Versus
1.	Union Public Service Commission
	Through its Secretary
	Dholpur House, Shahjahan Road
	New Delhi

2.	Secretary
	Department of Legal Affairs
	Ministry of Law and Justice
	4th Floor, Shastri Bhawan
	New Delhi -1						..Respondents
(By Advocate: Shri   Ravinder Aggarwal
                      Shri Hanu Bhakar    )

ORDER (ORAL)

By Honble Mr. Ashok Kumar, Member (A) Mr. Satish Kumar, learned Counsel for the applicant, on instructions submits that this matter has become in-fructuous since the applicant has not been selected and, hence, prays for withdrawal of the OA.

2. OA is dismissed as withdrawn, accordingly.

(Raj Vir Sharma)                                      			      (Ashok Kumar)
Member (J)                                              			        Member (A)

/sarita /