Section 5 in The U.P. Finance and Accounts Service Rules, 1992

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State of Uttar Pradesh - Section

Section 5 in The U.P. Finance and Accounts Service Rules, 1992

5. Source of recruitment.

- Recruitment to the Ordinary Grade in the Service shall be made from the following sources :

(a)By direct recruitment.

(b)By promotion from amongst substantively appointed-

(i)Assistant Accounts Officers, and

(ii)Sub-Treasury Officers :

Provided that recruitment shall be so arranged that, as far as possible, the number of posts in the cadre held by different categories of persons shall be in accordance with the following percentage :

(i)	Assistant Accounts Officers	..	30 per cent.
(ii)	Sub-Treasury Officers	..	15 per cent.
(iii)	Direct recruits	..	55 per cent.

Provided further that if suitable eligible persons are not available for promotion from any category of posts, the post may be filled by direct recruitment.

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State of Uttar Pradesh - Section

Section 5 in The U.P. Finance and Accounts Service Rules, 1992

5. Source of recruitment.