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Delhi High Court - Orders

Union Of India & Ors vs Prashant Gupta on 8 November, 2023

Author: V. Kameswar Rao

Bench: V. Kameswar Rao, Anoop Kumar Mendiratta

                                    $~5 & 49
                                    *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +    W.P.(C) 10735/2023, CM APPL. 41624/2023
                                         UNION OF INDIA & ORS.                      ..... Petitioners
                                                          Through: Mr. Rajesh Gogna, CGSC with Ms.
                                                                    Priya Singh, Advocate, Ms. Sonika
                                                                    (DRDO)
                                                          versus

                                                PRASHANT GUPTA                                 ..... Respondent
                                                                 Through: Mr. Padma Kumar, Sr. Advocate.
                                    +           W.P.(C) 10424/2023, CM APPL. 40350/2023
                                                UNION OF INDIA & ORS.                  ..... Petitioners
                                                                 Through: Mr. Rajesh Gogna, CGSC with Ms.
                                                                            Priya Singh, Advocate, Ms. Sonika
                                                                            (DRDO)
                                                                 versus
                                                MANOJ JOSHI                            ..... Respondent
                                                                 Through: Mr. Padma Kumar, Sr. Advocate.
                                                CORAM:
                                                HON'BLE MR. JUSTICE V. KAMESWAR RAO
                                                HON'BLE MR. JUSTICE ANOOP KUMAR MENDIRATTA
                                                                 ORDER

% 08.11.2023 Learned counsel for the parties are directed to file written synopsis if not already filed. The documents which have returned under objection, shall be placed on record after removing the objections.

List on February 19, 2024.

Interim order, if any, to continue till the next date of hearing.

V. KAMESWAR RAO, J.

ANOOP KUMAR MENDIRATTA, J.

NOVEMBER 08, 2023/SA This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/11/2023 at 01:21:07