Delhi High Court - Orders
Union Of India & Ors vs Prashant Gupta on 8 November, 2023
Author: V. Kameswar Rao
Bench: V. Kameswar Rao, Anoop Kumar Mendiratta
$~5 & 49
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10735/2023, CM APPL. 41624/2023
UNION OF INDIA & ORS. ..... Petitioners
Through: Mr. Rajesh Gogna, CGSC with Ms.
Priya Singh, Advocate, Ms. Sonika
(DRDO)
versus
PRASHANT GUPTA ..... Respondent
Through: Mr. Padma Kumar, Sr. Advocate.
+ W.P.(C) 10424/2023, CM APPL. 40350/2023
UNION OF INDIA & ORS. ..... Petitioners
Through: Mr. Rajesh Gogna, CGSC with Ms.
Priya Singh, Advocate, Ms. Sonika
(DRDO)
versus
MANOJ JOSHI ..... Respondent
Through: Mr. Padma Kumar, Sr. Advocate.
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
HON'BLE MR. JUSTICE ANOOP KUMAR MENDIRATTA
ORDER
% 08.11.2023 Learned counsel for the parties are directed to file written synopsis if not already filed. The documents which have returned under objection, shall be placed on record after removing the objections.
List on February 19, 2024.
Interim order, if any, to continue till the next date of hearing.
V. KAMESWAR RAO, J.
ANOOP KUMAR MENDIRATTA, J.
NOVEMBER 08, 2023/SA This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/11/2023 at 01:21:07