Gujarat High Court
Shri Maninagar Swaminarayan Gaadi ... vs Rameshbhai Mangalbhai Prajapati on 21 October, 2020
Author: Bhargav D. Karia
Bench: Bhargav D. Karia
C/SCA/18070/2019 IA ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
MISC. CIVIL APPLICATION (FOR MODIFICATION OF ORDER) NO. 1 of
2020
In R/SPECIAL CIVIL APPLICATION NO. 18070 of 2019
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SHRI MANINAGAR SWAMINARAYAN GAADI SANSTHAN SHREEJI SANKALP MURTY AADHYA ACHARY PRAVAR Versus RAMESHBHAI MANGALBHAI PRAJAPATI ================================================================ Appearance:
for the PETITIONER(s) No. MS UTPALA S BORA for the PETITIONER(s) No. MR SOAHAM JOSHI, AGP for the RESPONDENT(s) No. MR JV VAGHELA for the RESPONDENT(s) No. NOTICE SERVED BY DS for the RESPONDENT(s) No. ================================================================ CORAM: HONOURABLE MR. JUSTICE BHARGAV D. KARIA Date : 21/10/2020 IA ORDER Heard learned advocate Ms. Utpala S. Bora for the applicant, learned advocate Ms. Mamta Vyas for the respondent nos.2 & 3 and learned Assistant Government Pleader Mr.Soaham Joshi for the respondentState through video conference.
Learned advocate Ms. Mamta Vyas states that she has instructions to appear for the respondent nos.2 and 3 and prays for time to file affidavitinreply.
Stand over to 3rd November, 2020.
To be listed on top of the board.
(BHARGAV D. KARIA, J) RAGHUNATH R NAIR Page 1 of 1 Downloaded on : Fri Oct 23 23:36:45 IST 2020