Delhi High Court - Orders
Jsc Ogcc Kazstroyservices As The Lead ... vs Gail India Ltd on 23 November, 2020
Author: V. Kameswar Rao
Bench: V. Kameswar Rao
$~8
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ OMP(MISC)(COMM) 268/2020, I.A. 10855/2020
JSC OGCC KAZSTROYSERVICES AS THE LEAD MEMBER OF
KSS KSSIIPL CONSORTIUM
..... Petitioner
Through: Mr. Abhay Raj Varma, Adv.
versus
GAIL INDIA LTD
..... Respondent
Through: Mr. A.K. Tiwari, Adv.
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
ORDER
% 23.11.2020 This matter is being heard through video-conferencing. I.A. 10855/2020 (for exemption) Exemption allowed subject to all just exceptions. Application stands disposed of. OMP(MISC)(COMM) 268/2020 Learned counsel for the parties state that the matter be adjourned by two weeks.
At their request, adjourned to December 18, 2020.
V. KAMESWAR RAO, J NOVEMBER 23, 2020/aky