Allahabad High Court
Shail Fatima [ U/A 227 ] vs State Of U.P.Through Its Principal ... on 18 January, 2010
Author: Devendra Kumar Arora
Bench: Devendra Kumar Arora
Court No. - 9 Case :- MISC. SINGLE No. - 143 of 2010 Petitioner :- Shail Fatima [ U/A 227 ] Respondent :- State Of U.P.Through Its Principal Secy. (Home ) Lko.And Ors Petitioner Counsel :- S.W.H.RizVi Respondent Counsel :- G.A. Hon'ble Devendra Kumar Arora J.
Counsel for the petitioner states that he does not want to press this writ petition and the same may be dismissed as such. Accordingly, the writ petition is dismissed as not pressed. Order Date :- 18.1.2010 Suresh/-