Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3]

Himachal Pradesh High Court

Nirmla Devi vs . Kuldeep Kumar & Another on 18 August, 2022

Author: Satyen Vaidya

Bench: Satyen Vaidya

Nirmla Devi vs. Kuldeep Kumar & another .

FAO No. 143 of 2014 18.8.2022 Present: Mr. Sanjay Bhardwaj, Advocate, for the appellant.

Ms. Heena, Advocate, vice counsel for respondent No.1.

Mr. Jagdish Thakur, Advocate, for respondent No.2.

r CMP No. 10024 of 2022 The application for the reasons stated therein is allowed. List the appeal for hearing on 1.12.2022 along with FAO No. 49 of 2014. The application stands disposed of.

(Satyen Vaidya) Judge 18th August, 2022 (kck) ::: Downloaded on - 18/08/2022 20:04:58 :::CIS