Himachal Pradesh High Court
Nirmla Devi vs . Kuldeep Kumar & Another on 18 August, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
Nirmla Devi vs. Kuldeep Kumar & another .
FAO No. 143 of 2014 18.8.2022 Present: Mr. Sanjay Bhardwaj, Advocate, for the appellant.
Ms. Heena, Advocate, vice counsel for respondent No.1.
Mr. Jagdish Thakur, Advocate, for respondent No.2.
r CMP No. 10024 of 2022 The application for the reasons stated therein is allowed. List the appeal for hearing on 1.12.2022 along with FAO No. 49 of 2014. The application stands disposed of.
(Satyen Vaidya) Judge 18th August, 2022 (kck) ::: Downloaded on - 18/08/2022 20:04:58 :::CIS