Central Information Commission
Mr.M K Jain vs Department Of Atomic Energy on 7 May, 2012
CENTRAL INFORMATION COMMISSION
Club Building (Near Post Office)
Old JNU Campus, New Delhi - 110067
Tel: +91-11-26161796
Decision No. CIC/SG/C/2011/001514/18775
Complaint No. CIC/SG/C/2011/001514
Relevant Facts emerging from the Complaint:
Complainant : Mr. M K Jain
Accountant Canteen, RAPS-1&2
Rawatbhata Rajasthan Site
PC: Anushakti -323303
Via: Kota (Rajasthan)
Respondent : Mr. S. K. Srivastava
PIO & Dy. CE (Project)
Nuclear Power Corporation of India Ltd.
12-N-14, Vikram Sarabhai Bhavan,
Anushaktinagar, Mumbai- 400 094
RTI application filed on : 16/09/2011
First appeal : 21/10/2011
Complaint filed on : 30/11/2011
Complaint Notice : 19/12/2011
Information sought:
1. Copies of noting and correspondence related to implementation of up- gradation scheme for Group-C canteen staff in NPCIL put-up to 74th NPCIL board meeting held on 22.02.2000.
2. Copies of noting and correspondence related to implementation of up- gradation scheme for Group-C canteen staff in NPCIL put-up to Board of Director's 88th meeting held on 30.07.2002 regarding.
3. Noting and correspondence relating to issue of office order No. RR Site/HFM/ACP/2009/S/1011 dtd. 29.10.2009
4. Scale of Sr. Canteen Assistant according to 5th Central Pay Commission implemented in NPCIL.
5. Noting and correspondence relating to issue of Letter No. NPCIL/VSB/ HRP/2(208)/2009/276 Dated 16-07-2009.
6. Kindly provide status and details of action taken on my representation dated 06/05/2011 addressed to CMD, NPCIL (Copy enclosed).
Grounds of the Complaint:
Information has not been provided.
Submissions of the CPIO:
1. The information in response to RTI request of Shri M.K,Jain was sent vide our letter No.NPCIL/VSB/CPIO/1271/RAPS/2011/1352 dated 5.12.2011 ( copy enclosed).
2. Supply of information could not be sent in stipulated time, since the information has to be collected from various agencies and collection of the same took more Time Page 1 of 2 Relevant Facts emerging during Hearing:
The following were present Complainant: Absent;
Respondent: Mr. S. K. Srivastava, PIO & Dy. Chief Engineer (Pr.) on video conference from NIC-
Mumbai Studio;
This matter has already been decided vide decision no. CIC/SG/A/2011/003521/17213 on 07 February 2012 Decision:
The Complaint is infructuous.
This decision is announced in open chamber.
Notice of this decision be given free of cost to the parties. Any information in compliance with this Order will be provided free of cost as per Section 7(6) of RTI Act.
Shailesh Gandhi Information Commissioner 07 May 2012 (In any correspondence on this decision, mention the complete decision number.) (PG) Page 2 of 2