Supreme Court - Daily Orders
Zaid Sheikh vs The State Of Madhya Pradesh Through ... on 19 February, 2020
ITEM NO.3 REGISTRAR COURT. 1 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. ANIL LAXMAN PANSARE
Petition(s) for Special Leave to Appeal (C) No(s). 4361-4362/2019
ZAID SHEIKH Petitioner(s)
VERSUS
THE STATE OF MADHYA PRADESH THROUGH SECRETARY Respondent(s)
)
Date : 19-02-2020 These petitions were called on for hearing today.
For Petitioner(s)
Mr K Jose, Adv.
Mr Ojasvi Sharma, Adv.
Mr. Romy Chacko, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Service is complete on respondent nos. 1 to 6 but none has entered appearance.
Registry to process the matter for listing before the Hon'ble Court as per rules.
ANIL LAXMAN PANSARE Registrar Signature Not Verified Digitally signed by Anil Laxman Pansare Date: 2020.02.20 11:36:32 IST Reason: