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Rajasthan High Court - Jodhpur

Legal Representative Of Late Manohari ... vs . Jodhpur Vidhyut Vitran Nigam Limited & on 17 April, 2015

Author: Sangeet Lodha

Bench: Sangeet Lodha

              LEGAL REPRESENTATIVE OF LATE MANOHARI DEVI
              VS. JODHPUR VIDHYUT VITRAN NIGAM LIMITED &
              ORS.
              (S.B.C.WRIT PETITION NO.6585/14)


          Dated:- 17.4.15.

                     HON'BLE MR.JUSTICE SANGEET LODHA

Ms. Suman Choudhary, for the petitioner. Mr.D.S.Sodha, for the respondents.

Learned counsel appearing for the petitioner seeks permission to withdraw the writ petition with liberty to approach the Settlement Committee.

The prayer is not opposed by the learned counsel appearing for the respondents.

Accordingly, the writ petition is dismissed as withdrawn with the liberty, as prayed for. The Settlement Committee is expected to consider the dispute to be raised by the petitioner expeditiously.

(SANGEET LODHA),J.

Aditya/