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[Cites 0, Cited by 0] [Section 85] [Entire Act]

Bombay Presidency - Subsection

Section 85(2) in The Bombay Forest Rules, 1942

(2)The person in charge of such forest-produce shall furnish to any such officer all the information which he is able to give regarding the same, and if he is removing the same under a pass shall produce such pass, on demand, for the inspection of such officer, and shall not in any way prevent or resist the stoppage or examination of the said forest-produce by such officer.H. Obstruction of channels