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Bombay High Court

The Special Land Acqn. Officer (Mhada) ... vs Shree Siddhivinayak Ganapati Temple ... on 7 February, 2020

Author: G. S. Kulkarni

Bench: G. S. Kulkarni

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

     LAND ACQUISITION REFERENCE NO. 7 OF 2004

 The Special Land Acquisition Officer, (mhada)                  ....Petitioner
 And Smt. Sunita D. Ambekar & Ors.
             V/S
 Shree Siddhivinayk Ganapati Temple Trust                    ....Respondent

(acquiring Body) WITH LAND ACQUISITION REFERENCE NO. 5 OF 2005 The Special Land Acqn. Officer (mhada) And ....Petitioner Century Developers Pvt. Ltd. & Ors.

V/S Shree Siddhivinayak Ganapati Temple Trust ....Respondent (acquiring Body) WITH LAND ACQUISITION REFERENCE NO. 4 OF 2005 The Special Land Acqn Officeer (mhada) And ....Petitioner Prop. Sadanand Garage Shri Kappu A. Shetty V/S Shree Siddhyvinayak Ganpati Temple Trust ....Respondent (acquiring Body) S. G. Parikh for Claimant No. 1 & 2 Vivek R. Walavalkar i/b Sameer R. Bhalekar for Claimant No. 5 CORAM : G. S. KULKARNI, J DATE : 7th February, 2020 Page 1/2 ::: Uploaded on - 07/02/2020 ::: Downloaded on - 08/02/2020 04:58:40 ::: P.C. :

Stand over to 14/02/2020 ( ASSOCIATE ) Page 2/2 ::: Uploaded on - 07/02/2020 ::: Downloaded on - 08/02/2020 04:58:40 :::