Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 65] [Entire Act] State of Goa - Subsection Section 65(xix) in The Goa Agricultural Produce Marketing (Development and Regulation) Rules, 2010 (xix)direct purchase of notified agricultural produce in the event of drastic fall in prices so as to avoid distress sale by producers;
