Rajasthan High Court - Jodhpur
Lrs Of Jwala Singh vs Preetam Singh And Ors on 1 March, 2021
Author: Devendra Kachhawaha
Bench: Devendra Kachhawaha
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR.
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S.B. Civil Cross Objections No. 14/2002 Pritam Singh
----Petitioner Versus Jwala Singh & Ors.
----Respondents Connected With S.B. Civil First Appeal No. 312/2001 LRs Of Jwala Singh
----Petitioners Versus Preetam Singh & Ors
----Respondents For Petitioner(s) : Mr. Alkesh Aggarwal (Cross-Objector) For Respondent(s) : None present.
HON'BLE MR. JUSTICE DEVENDRA KACHHAWAHA Order 01/03/2021 S.B. CIVIL CROSS-OBJECTIONS NO. 14/2002:
Nobody is present on behalf of the appellant. As per the Office Report dated 03.12.2018 in the Cross- Objections and as per the order-sheet dated 03.12.2018, amended cause title has been filed in pursuance of the earlier order passed by this Court but the same has not been filed correctly, as legal representatives of the Dalip Singh are mentioned in the casue title whereas there is no such information regarding death of Dalip Singh and there is order of the Court for bringing the legal representatives of the Dalip Singh. (Downloaded on 01/03/2021 at 08:45:00 PM)
(2 of 2) [CCOFA-14/2002] Learned counsel Mr. Aggarwal appearing on behalf of the cross-objectors stated that he has filed an application for bringing the legal representatives of the Dalip Singh on record.
Office is directed to check the same and proceed further. Learned counsel for the cross-objectors is directed to file correct amended cause title in pursuance of the Court's order dated 19.09.2018.
List the matter after two weeks.
S.B. CIVIL FIRST APPEAL NO. 312/2001:
List the appeal along with cross objections (No.14/2002), after two weeks.
(DEVENDRA KACHHAWAHA),J 15-16-Mohan/-(Downloaded on 01/03/2021 at 08:45:00 PM)
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