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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 17(1)(xvii) in Arunachal Pradesh University Act, 2012

(xvii)Three senior teachers of Higher Secondary Schools to be nominated by the Director of Secondary Education: Five persons including two women, distinguished in literature, art, law, science, medicine, engineering, industry, commerce, social service and public life to be nominated by the Chancellor.