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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Gujarat - Subsection

Section 37(5) in Kamdhenu University Act, 2009

(5)The Board of Management may direct to carry out the amendments, in such manner as it may specify, of any regulation made by any authority under this section :Provided that any such amendment shall not effect the validity of anything previously done or omitted to be done under that regulation.