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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Telangana - Subsection

Section 25(4) in Jawaharlal Nehru Architecture and Fine Arts University Act, 2008

(4)The Council may consider any such draft, as is referred to in sub-section (3), and pass the statute or reject it or return it to the Academic Senate for reconsideration, either in whole or in part, together with any amendments which it may suggest.