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[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

State of Tripura - Subsection

Section 23(1)(c) in Tripura Foodgrains (Distribution) Control Order, 1972

(c)require any person to render any account or to produce books, accounts or other documents relating to, or believed to be relating to, the purchase, sale, distribution or storage of any foodgrain and every person so required shall comply with such requisition ;