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State of Madhya Pradesh - Section

Section 17 in Madhya Pradesh Jal Viniyaman Adhiniyam, 2013

17. Budget of the Commission.

(1)The Commission shall prepare in such form and at such time in each financial year as may be prescribed, its budget for the next financial year and forward it to the Government.
(2)All revenue receipts of the Commission shall be deposited in the Consolidated Fund of the Government.