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Himachal Pradesh High Court

Teja Singh And Others vs . Union Of India And Others on 5 May, 2026

Teja Singh and others vs. Union of India and others .

CWP No.361 of 2020 05.05.2026 Present: Ms. Ankita, Advocate, vice Mr. Vinay Sharma, Advocate, for the petitioners.

Mr. Shashi Shirshoo, Central Government Standing Counsel, for respondents No.1 and 2.

of Mr. Amandeep Sharma, Additional Advocate General, for respondents No.3 to 7-State. rt Learned vice counsel for the petitioners prays for and is granted four weeks' time to file rejoinder to the reply filed by respondents No.3 to 7.

List on 16.06.2026.


              May 05, 2026                           ( Jiya Lal Bhardwaj )




                  (ankit)                                     Judge






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