State Consumer Disputes Redressal Commission
Surender Sharma vs Universal Sompo Generla Insurance Co. ... on 29 August, 2022
Cause Title/Judgement-Entry STATE CONSUMER DISPUTES REDRESSAL COMMISSION,UTTARAKHAND 23/16, Circular Road, Dalanwala, Dehradun, Uttarakhand 248001 Dehradun-248001 Final Order First Appeal No. A/14/244 ( Date of Filing : 17 Oct 2014 ) (Arisen out of Order Dated 25/08/2014 in Case No. 389/2013 of District Haridwar) 1. Surender Sharma s/o Bhullar Singh Sharma Retd. Library BSMP,GS, college,Roorkee. Haridwar Uttarakhand ...........Appellant(s) Versus 1. Universal Sompo Generla Insurance Co. Ltd. IInd floor 58 Rajpur, Opp. Madhuban Hotel. Dehradun Uttarakhand ...........Respondent(s) BEFORE: HON'BLE MS. Kumkum Rani PRESIDING MEMBER HON'BLE MR. B. S. Manral MEMBER PRESENT: Dated : 29 Aug 2022 Final Order / Judgement Order Passed Learned counsel Sh. Suresh Gautam for respondent No. 1 has appeared.
Today inspite of several calls, neither the appellant nor his counsel has appeared for contesting the appeal.
Hence, in the absence of appellant, the appeal shall stand as dismissed. No order as to costs.
A copy of the order be sent to the concerned District Commission for perusal and necessary information.
File be consigned to the record room alongwith the copy of the order. [HON'BLE MS. Kumkum Rani] PRESIDING MEMBER [HON'BLE MR. B. S. Manral] MEMBER