Himachal Pradesh High Court
Pradeep Kumar vs . Rita Devi on 1 August, 2022
Bench: Sabina, Satyen Vaidya
FAO (FC) No. of 2022
01.08.2022 Present: Mr. Chandan Goel, Advocate for the
appellant.
CMP(M) No. 966 of 2022.
Heard.
Application is allowed for the reasons stated therein. Delay in filing the appeal is condoned. Appeal be registered.
FAO (FC) No. of 2022 Let notice be issued to the respondent for 8th December, 2022, on taking steps within a week.
Trial Court record be summoned.
(Sabina) Judge (Satyen Vaidya) August 01, 2022 (ps) Judge ::: Downloaded on - 01/08/2022 20:12:37 :::CIS