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Himachal Pradesh High Court

Pradeep Kumar vs . Rita Devi on 1 August, 2022

Bench: Sabina, Satyen Vaidya

Pradeep Kumar Vs. Rita Devi .

                                          FAO (FC) No.                 of 2022





01.08.2022   Present:        Mr. Chandan      Goel,    Advocate        for    the
                             appellant.





CMP(M) No. 966 of 2022.

Heard.

Application is allowed for the reasons stated therein. Delay in filing the appeal is condoned. Appeal be registered.

FAO (FC) No. of 2022 Let notice be issued to the respondent for 8th December, 2022, on taking steps within a week.

Trial Court record be summoned.

(Sabina) Judge (Satyen Vaidya) August 01, 2022 (ps) Judge ::: Downloaded on - 01/08/2022 20:12:37 :::CIS