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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(ii) in The M.P. Award of Scholarships (Free-Flying Training) Rules, 1973

(ii)Who are not below 17 years and have not completed 22 years of age on the first day of January of the year for which scholarship is being awarded for the first time;