Allahabad High Court
Pradeep Kumar Sant vs Union Of India Thru General Manager ... on 24 August, 2022
Author: Rajnish Kumar
Bench: Rajnish Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 7 Case :- WRIT - A No. - 395 of 2016 Petitioner :- Pradeep Kumar Sant Respondent :- Union Of India Thru General Manager Northern Railway And Ors. Counsel for Petitioner :- P.K. Sant In Person,Pratul Kumar Srivastava Counsel for Respondent :- Pankaj Srivastava,Prashant Kumar Srivastava,Pratul Kumar Srivastava Hon'ble Rajnish Kumar,J.
List of cases shown in the Additional Cause List has been revised. No one is present for the petitioner to press the writ petition. There is no request of pass over or adjournment of the case.
Accordingly, the writ petition is dismissed for want of prosecution.
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.......................................(Rajnish Kumar,J.) Order Date :- 24.8.2022 Banswar