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State of Himachal Pradesh - Section

Section 5 in The Resettlement and Rehabilitation of Oustees of ACC Cement Factory, Gaggal (Grant of Land) Scheme, 1980

5. Charges.

- The grant of land in accordance with this Scheme will be made on payment of Nazarana at the following rates
(i)Oustees mentioned in Para 4 (i) Rs. 50/- per bigha.
(ii)Oustees mentioned in para 4 (ii) Rs. 200/- per Bigha.
(iii)Oustees mentioned in para 4 (iii) Rs. 500/- per bigha.