Gujarat High Court
Adarsh vs State on 8 April, 2011
Author: S.J. Mukhopadhaya
Bench: S.J. Mukhopadhaya
Gujarat High Court Case Information System
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LPA/341/2011 1/ 1 ORDER
IN
THE HIGH COURT OF GUJARAT AT AHMEDABAD
LETTERS
PATENT APPEAL No. 341 of 2011
In
SPECIAL
CIVIL APPLICATION No. 1865 of 2011
=================================================
ADARSH
SINCHAI SAHBHAGI PIYAT SAHAKARI MANDLI
Versus
STATE
OF GUJARAT THROUGH SECRETARY & OTHERS
=================================================
Appearance :
Mr
Mehul Sharad Shah for the appellant
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CORAM
:
HONOURABLE
THE CHIEF JUSTICE MR. S.J. MUKHOPADHAYA
and
HONOURABLE
MR.JUSTICE J.B.PARDIWALA
Date
: 08/04/2011
ORAL
ORDER
(Per : HONOURABLE THE CHIEF JUSTICE MR. S.J. MUKHOPADHAYA) As prayed for by the counsel for the appellant, post the matter on 11th May 2011.
(S.J. Mukhopadhaya, CJ.) (J.B.Pardiwala, J.) *mohd Top