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State of Rajasthan - Section
Section 5 in Rajasthan Land Revenue (Allotment of Land for setting up Agro-Processing and Agri-Business Enterprises) Rules, 2011
5. Constitution of State Level Empowered Committee.
- The State level empowered committee shall comprising of the following, namely: -| 1. | Principal Secretary/Secretary, Agriculture | Chairperson |
| 2. | Principal Secretary/Secretary in-charge ofFinance Department or his representative not below the rank ofDeputy Secretary. | Member |
| 3. | Principal Secretary/Secretary in-charge ofIndustries Department or his representative not below the rank ofDeputy Secretary. | Member |
| 4. | Principal Secretary/Secretary in charge ofRevenue Department or his representative not below the rank ofDeputy Secretary. | Member |
| 5. | Commissioner/Director, Agriculture Department | Member |
| 6. | Principal Secretary/Secretary/Director.Horticulture Department. | Member |
| 7. | Director, Agriculture Marketing | Member |
| 8. | Administrator, RSAMB | Member-Secretary |