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State of Mizoram - Section

Section 110 in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

110. Authentication of schedule of authorised expenditure.

(1)The Chief Executive Member shall authenticate by his signature a schedule specifying the grants made by the District Council under the preceding rule.
(2)The schedule so authenticated shall be placed before the District Council but shall not be open to further discussion or note in the Council.
(3)Subject to the provisions of the next succeeding rule, no expenditure from the District Fund shall be made unless it is specified in the schedule so authenticated.