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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of Maharashtra - Subsection

Section 23(2)(i) in The Maharashtra Truck Terminal (Regulation of Location) Act, 1995

(i)supervise the financial and executive administration to the Authority and exercise such power and perform such duties and functions as may be conferred or imposed upon him by this Act or the rules or regulations so delegated to him by the Authority under this Act;