Orissa High Court
Sri Sri Jagannath Temple Trust vs State Of Odisha And Others .... Opposite ... on 29 November, 2025
Bench: K.R. Mohapatra, Murahari Sri Raman
IN THE HIGH COURT OF ORISSA AT CUTTACK
WP(C) No.33885 of 2025
Sri Sri Jagannath Temple Trust .... Petitioners
and another
Mr. Aditya Narayan Das, Advocate
-versus-
State of Odisha and others .... Opposite Parties
Mr. Manmaya Kumar Dash, ASC
Ms. Pratyusha Naidu, Advocate for
Opposite Party Nos.2 & 3
Mr. Pratap Chandra Mishra,
Advocate for Opposite Party No.7
CORAM:
JUSTICE K.R. MOHAPATRA
JUSTICE MURAHARI SRI RAMAN
ORDER
Order No. 29.11.2025 02. 1. This matter is taken up through hybrid mode.
2. Mr. Das, learned counsel for the Petitioners arguing some time, submitted that the matter may be placed on 15th December, 2025, to which date the connected matter has been posted.
3. Mr. Pratap Chandra Mishra, learned counsel submits that he has already entered appearance on behalf of Opposite Party No.7 by filing Vakalatanama in the Registry.
4. A copy of the writ petition be served on Mr. Mishra, learned counsel for the Opposite Party No.7 by 1 st December, 2025.
5. Put up this matter on 15th December, 2025 along with WP(C) No.22784 of 2025 indicating the name of Mr. Pratap Page 1 of 2 Chandra Mishra, learned counsel for the Opposite Party No.7 in the cause list.
(K.R. Mohapatra) Judge (M.S. Raman) Judge MRS/Laxmikant Signature Not Verified Digitally Signed Signed by: LAXMIKANT MOHAPATRA Designation: Senior Stenographer Reason: Authentication Location: High Court of Orissa, Cuttack Date: 29-Nov-2025 16:05:24 Page 2 of 2