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National Green Tribunal

Jmt Arjun And Adarsh Enterprises vs Medicare Environmental Management Pvt ... on 16 May, 2024

Author: Satyagopal Korlapati

Bench: Satyagopal Korlapati

Item No.04:-

               BEFORE THE NATIONAL GREEN TRIBUNAL
                    SOUTHERN ZONE, CHENNAI

                          (Through Video Conference)

                 Original Application No.161 of 2024 (SZ)


IN THE MATTER OF:


     JMT Arjun & Adarsh Enterprises.
                                                             ...Applicant(s)

                                      With


     M/s. Medicare Environmental Management Pvt. Ltd.,
     Bangalore Rural District and Ors.
                                                            ... Respondent(s)


     Date of hearing: 16.05.2024.



CORAM:


HON'BLE Smt. JUSTICE PUSHPA SATHYANARAYANA, JUDICIAL MEMBER

HON'BLE Dr. SATYAGOPAL KORLAPATI, EXPERT MEMBER



     For Applicant(s):        None.


     For Respondent(s):       None.




                                    Page 1 of 2
                                   ORDER

1. Even today, there is no representation for the applicant.

2. Let the matter be listed on 24.07.2024 under the caption 'For Admission'.

Sd/-

Smt. Justice Pushpa Sathyanarayana, JM Sd/-

Dr. Satyagopal Korlapati, EM O.A. No.161/2024 (SZ) 16th May, 2024. AD.