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[Cites 0, Cited by 0] [Section 516(1)] [Section 516] [Entire Act]

State of West Bengal - Subsection

Section 516(1)(c) in Kolkata Municipal Corporation Act, 1980

(c)deposit or cause or permit to be deposited earth or materials of any description or any rubbish or polluted and obnoxious matter in any place not intended for the purpose in any public street or public place or waste or unoccupied land under the management of the Corporation; or