Madhya Pradesh High Court
Rajendra Prasad Agarwal vs The State Of Madhya Pradesh on 10 December, 2025
1 MCRC-47101-2024 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 47101 of 2024 (RAJENDRA PRASAD AGARWAL AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS ) Dated : 10-12-2025 Applicant through the counsel.
As prayed, two weeks' time is granted to remove the default(s) as pointed out by the Registry.
List thereafter.
(B. P. SHARMA) JUDGE @shish Signature Not Verified Signed by: ASHISH KUMAR JAIN Signing time: 12/10/2025 6:46:32 PM