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Union of India - Section

Section 8 in The Kandla Port Trust (Licensing of Stevedores) Regulation, 2010

8. Power of Chairman to suspend a licence pending enquiry.

- The Traffic Manager shall report any violation of the terms and conditions of the stevedoring licence by the stevedore to the Chairman and the Chairman may, pending enquiry, suspend for a period as may be required depending upon the case, the licence issued to a stevedore, if he finds it expedient and necessary to do so in the interest of the Port.