Bombay High Court
Futura Polyesters Ltd vs Daewoo International Corporation Ltd ... on 25 September, 2018
Bench: A.S. Oka, M.S. Sonak
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
APPEALS LODGING NO. 323 OF 2018
In
COMPANY PETITION 399 OF 2013
Futura Polyesters Ltd ....Petitioner
V/S
Daewoo International Corporation Ltd And Anr ....Respondent
Mr. Dinesh Purndare a/w Ms. Henna Daulat i/b Crawford Bayley And Co For Appellants Mr. Darshan Mehta i/b Dhure Liladhar & Co. for respondent Ms. Swati Deshpande i/b MDP & PArtners for intervenor Mr. L.T.Satelkar for official liquidator CORAM : A.S. OKA & M.S. SONAK, JJ DATE : 25th September, 2018 P.C. :
Place the matter high on board on 03/10/2018. Ad-interim relief granted if any, to continue till the next date.
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