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Calcutta High Court

Mcnally Bharat Engineering Co. Ltd vs Energo Engineering Projects Pvt. Ltd on 3 November, 2008

Author: Patherya

Bench: Patherya

Order Sheet                                                    Sheet No.

                           CS No. 236 of 2004
                                  With
                            T. No. 26 of 2006
                      IN THE HIGH COURT AT CALCUTTA
                  Ordinary Original Civil Jurisdiction
                              ORIGINAL SIDE



                   Mcnally Bharat Engineering Co. Ltd.

                                  Versus

                  Energo Engineering Projects Pvt. Ltd.



      BEFORE:
      The Hon'ble JUSTICE PATHERYA

Date: 3rd November 2008 This matter is disposed of in terms of the Terms of Settlement filed in Court this day. In view of the payment made to the plaintiff, the plaintiff has no claim against the defendant.

Accordingly the suit and all connected applications stand disposed of in terms of the Terms filed.

Let the Terms be treated as decree and the same be drawn up as expeditiously as possible.

All parties are to act on a signed xerox copy of this order on the usual undertakings.

(PATHERYA, J.) R. Bose R.O.(Ct.)