Calcutta High Court
Mcnally Bharat Engineering Co. Ltd vs Energo Engineering Projects Pvt. Ltd on 3 November, 2008
Author: Patherya
Bench: Patherya
Order Sheet Sheet No.
CS No. 236 of 2004
With
T. No. 26 of 2006
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
Mcnally Bharat Engineering Co. Ltd.
Versus
Energo Engineering Projects Pvt. Ltd.
BEFORE:
The Hon'ble JUSTICE PATHERYA
Date: 3rd November 2008 This matter is disposed of in terms of the Terms of Settlement filed in Court this day. In view of the payment made to the plaintiff, the plaintiff has no claim against the defendant.
Accordingly the suit and all connected applications stand disposed of in terms of the Terms filed.
Let the Terms be treated as decree and the same be drawn up as expeditiously as possible.
All parties are to act on a signed xerox copy of this order on the usual undertakings.
(PATHERYA, J.) R. Bose R.O.(Ct.)