Calcutta High Court
Aditya Birla Capital Limited vs M/S. Lokenath Enterprise & Ors on 30 June, 2025
Author: Shampa Sarkar
Bench: Shampa Sarkar
OCDSL 1
ORDER SHEET
AP-COM/480/2025
IN THE HIGH COURT AT CALCUTTA
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL DIVISION
ADITYA BIRLA CAPITAL LIMITED
VS
M/S. LOKENATH ENTERPRISE & ORS.
BEFORE:
The Hon'ble JUSTICE SHAMPA SARKAR
Date: 30th June, 2025.
Appearance:
Mr. Sourojit Dasgupta, Adv.
Ms. Ranjana Seal, Adv.
. . .for the respondents.
The Court: The order dated June 26, 2025 has gone down wrongly. The advocates for the petitioner did not appear whereas the respondents appeared.
In the order, the names of the petitioner's advocate have gone down but the respondents who appeared before the Court through the learned advocates have not been mentioned in the order.
There appears to be a serious discrepancy in the order and the order dated June 26, 2025 is recalled.
The matter will appear in the monthly list of August, 2025.
(SHAMPA SARKAR, J.) Sp/