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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(c) in The Merchant Shipping (Prevention of Pollution by Sewage from Ships) Rules, 2010

(c)a holding tank of such capacity as may be specified by the Central Government, for the retention of all sewage, having regard to the operation of the ship, the number of persons on board and other relevant factors: