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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(8) in The Punjab State Agricultural Marketing Board and Market Committees Employees Pension, Provident Fund and Gratuity Rules, 1987

(8)'Employees' - (Section 3(12) and Section 20(2). - 'Employees' mean the employees of the Punjab State Agricultural Marketing Board or Market Committees in the State, as the case may be.