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Bombay High Court

Ecgc Limited vs Mr. T. Mathew (Now Deceased) And Others on 17 July, 2019

Author: R. I. Chagla

Bench: R. I. Chagla

IN THE HIGH COURT OF JUDICATURE AT BOMBAY ORDINARY ORIGINAL CIVIL JURISDICTION SUITS NO. 2177 OF 2001 Ecgc Limited ....Plaintiff V/S Mr. T. Mathew (now Deceased) And Others ....Defendant WITH SUITS NO. 2178 OF 2001 Ecgc Limited ....Plaintiff V/S Mrs. Annamma Philip The Trustee Of Idichandy ....Defendant Family Trust.and Others CORAM : R. I. CHAGLA, J DATE : 17th July, 2019 P.C. :

Due to paucity of time the matter is adjourned to 30/07/2019. Ad-interim relief if any to continue till then.
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