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State of Tripura - Section

Section 17 in Tripura Foodgrains (Distribution) Control Order, 1972

17. Production of card.

- When a family card has been issued to the head of a family under sub-paragraph (1) of paragraph 5, no member of such family shall be entitled to a supply of foodgrains under the scheme otherwise than on production of the family card to the appointed retailer with whom such card has been registered.