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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Karnataka - Subsection

Section 4(1) in Karnataka Prevention of Slaughter and Preservation of Cattle (Transportation of cattle) Rules, 2021

(1)Cattle shall be transported only in a Motor vehicle especially licensed by Regional Transport Authority as per provisions of Central Motor Vehicle as (Eleventh Amendment) Rules, 2015.