Jammu & Kashmir High Court
Rakesh Kumar Parihar vs State Of J&K; And Others on 28 December, 2018
Author: Sanjay Kumar Gupta
Bench: Sanjay Kumar Gupta
HIGH COURT OF JAMMU AND KASHMIR AT JAMMU
OWP No. 2666/2018, IA No. 01/2018
Date of order: 28.12.2018
Rakesh Kumar Parihar Vs. State of J&K and others
Coram:
Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge.
Appearing counsel:
For Petitioner (s) : Mr. F. S. Butt, Advocate
For Respondent (s) : Mr. C. M. Koul, Sr. AAG
i) Whether to be reported in
Digest/Journal : Yes/No.
ii) Whether approved for reporting
in Press/Media : Yes/No.
Heard.
Notice. Mr. C. M. Koul, learned Senior AAG accepts notice on behalf of the respondents. He shall file objections on or before the next date of hearing.
List this matter again on 08.03.2019. Meanwhile, respondents shall consider the case of the petitioner for release of amount with regard to 80% work, which he has already completed, as stated in the application, copy whereof is annexure-10 to the petition.
(Sanjay Kumar Gupta) Judge Jammu 28.12.2018 Meenakshi