Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Gujarat - Section Section 12 in Saurashtra Prohibition of Leases of Agricultural Lands Act, 1953 12. Appeal. - An appeal against any order passed by a Mamlatdar under section 11 shall lie to the Collector.
