Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act] State of Telangana - Subsection Section 27(1)(h) in Jawaharlal Nehru Architecture and Fine Arts University Act, 2008 (h)any other matter which by this Act or the statutes, is to be made or may be provided for by an ordinance.