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State of Assam - Section

Section 5 in The Assam Factories Service Rules, 1990

5. Method of recruitment.

- Recruitment to the service shall be made in the manner prescribed hereinafter-
(i)Recruitment to the post of Inspector of Factories shall be made by direct recruitment only.
(ii)Recruitment to all other posts of the service shall be made by promotion in accordance with Rules 11 to 13.